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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(7)(vii) in Kerala Veterinary and Animal Sciences University Act, 2010

(vii)The Board of Management shall furnish such information relating to the administration and finances of the University as the Chancellor, may, from time to time, require.