Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in The Rajasthan Mica Act, 1958 15. Arrest without warrant. - Any Police Officer may arrest without warrant any person found committing an offence punishable under sub-section (1) of section 12 read with clause (c) of sub-section (1) of section 4 or under section 13.
