Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(17)(d) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(d)supply or acquisition of goods including capital goods and services in connection with commencement or closure of business;