Kerala High Court
B.P.Ed vs Its
Bench: C.N.Ramachandran Nair, B.P.Ray
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT :
THE HONOURABLE MR. JUSTICE C.N.RAMACHANDRAN NAIR
&
THE HONOURABLE MR. JUSTICE B.P.RAY
THURSDAY, THE 18TH AUGUST 2011 / 27TH SRAVANA 1933
WP(C).No. 8400 of 2011(Y)
-------------------------
PETITIONER(S):
---------------
1.B.P.ED, SHAHID.T.T.P., FIRST SEMESTER
ABDULSTUDENT, CHRIST COLLEGE OF PHYSICAL
EDUCATION, IRINJALAKUDA-680 125.
2.STUDENT, FIRST SEMESTER B.P.ED,
IRINJALAKUDA-680COLLEGE
AJAY.P.V.,CHRIST OF PHYSICAL EDUCATION
125.
3.STUDENT,
AJIM SALIM.K., FIRST SEMESTER B.P.ED.
CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
4.STUDENT,
CHRISTEENA ALIAS, FIRST SEMESTER B.P.ED
CHIRST COLLEGE OF PHYSICAL EDUCATION
IRINJALAKUDA-680 125.
5.B.P.ED.STUDENT,
DAYANA.T.EMMANUAL, FIRST SEMESTER
CHRIST COLLEGE OF PHYSICAL
EDUCATION, IRINJALAKUDA-680 125.
6.STUDENT,
GLISON JOSE, FIRST SEMESTER B.P.ED.
CHRIST COLLEGE OF PHYSICAL EDUCATION
IRINJALAKUDA-680 125.
7.STUDENT,
LANJISH.P.K., FIRST SEMESTER B.P.ED.
CHRIST COLLEGE OF PHYSICAL EDUCATION
IRINJALAKUDA-680 125.
8.B.P.ED.STUDENT,
MAHABOOB KHAN.M.K., FIRST SEMESTER
CHRIST COLLEGE OF PHYSICAL
EDUCATION, IRINJALAKUDA-680 125.
9.FIRST
MUHAMMED SHIHABUDEEN M.K.,
SEMESTER B.P.ED.STUDENT,
CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
10. NIJI.C., FIRST SEMESTER B.P.ED.STUDENT
CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
WP(C) NO.8400/2011
11. REMYA.T.R., FIRST SEMESTER B.P.ED
STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
12. RESHMA.K., FIRST SEMESTER B.P.ED
STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
13. SIVAPRASAD.R., FIRST SEMESTER B.P.ED
STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
14. TINTU ABRAHAM, FIRST SEMESTER B.P.ED.
STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION
IRINJALAKUDA-680 125.
15. VINEETH.S., FIRST SEMESTER B.P.ED
STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
IRINJALAKUDA-680 125.
BY ADV. SRI.K.JAJU BABU
SMT.M.U.VIJAYALAKSHMI
SRI.BRIJESH MOHAN
SRI.M.V.JOSEPH (ALAPPUZHA)
RESPONDENT(S):
---------------
1.ITS
CALICUT UNIVERSITY, REPRESENTED BY
REGISTRAR, CALICUT UNIVERSITY P.O.,
MALAPPURAM DISTRICT-673 635.
2.CALICUT
THE CONTROLLER OF EXAMINATIONS,
UNIVERSITY, CALICUT UNIVERSITY P.O.,
MALAPPURAM DISTRICT-673 635.
3.REPRESENTED
CHRIST COLLEGE, IRINJALAKUDA, PIN -680 125,
BY ITS MANAGER,
REV.FR.STEPHEN MENACHERY CMI.
4.IRINJALAKUDA-680
THE PRINCIPAL, CHRIST COLLEGE,
125.
ADV. SRI.BABY ISSAC ILLICKAL FOR R3
SRI.V.CHITAMBARESH, SENIOR ADVOCATE FOR R3
SRI.SANTHOSH MATHEW FOR R1-2
SRI.P.C.SASIDHARAN, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 18/08/2011, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO.8400/2011
APPENDIX
PETITIONER'S EXHIBITS
P1 : COPY OF PROSPECTUS FOR COMMENCING BPED COURSE ISSUED BY R3.
P2 : COPY OF COMMUNICATION DATED 31/07/2010 SENT BY R3 TO THE NCTE.
P3: COPY OF COMMUNICATION DATED 31/07/10 SENT BY R3 TO R1.
P4 : COPY OF JUDGMENT DATED 12/08/2009 IN WP(C) NO.20367/08 OF THIS
HONOURABLE COURT.
P5 : COPY OF JUDGMENT DATED 01/02/2011 IN W.A.NO.2096/2009 OF THIS
HONOURABLE COURT.
P6 : COPY OF LETTER DATED 05/02/2011 SENT BY THE PRINCIPAL OF R3 TO THE
CONTROLLER OF EXAMINATIONS OF CALICUT UNIVERSITY.
P7 : COPY OF REPRESENTATION SUBMITTED BY R3 TO R1 DATED 23/02/2011.
P8 : COPY OF LETTER DATED 23/02/2011 SENT BY THE CONTROLLER OF
EXAMINATIONS OF CALICUT UNIVERSITY TO THE PRINCIPAL OF R3.
P9 : COPY OF COVERING LETTER DATED 04/03/2011 SENT BY THE PRINCIPAL TO
THE CONTROLLER OF EXAMINATIONS OF CALICUT UNIVERSITY.
P10 : COPY OF LETTER DATED 28/02/2011 SENT BY THE CONTROLLER OF
EXAMINATIONS, CALICUT UNIVERSITY TO THE PRINCIPAL OF R3.
P11 : COPY OF LETTER DATED 14/03/2011 SENT BY THE CONTROLLER OF
EXAMINATIONS, CALICUT UNIVERSITY TO THE PRINCIPAL OF R3.
//TRUE COPY//
PA TO JUDGE.
jg
C.N.RAMACHANDRAN NAIR & BHABANI PRASAD RAY, JJ.
....................................................................
W.P.(C) No.8400 of 2011
....................................................................
Dated this the 18th day of August, 2011.
J U D G M E N T
Ramachandran Nair, J.
This Writ Petition filed by the students was for permission to write the examination, which obviously was not granted as an interim order in the WP(C) because the College did not have affiliation and so much so, proper course study was not completed by the students to entitle them to write the examination. However, in the review order in R.P.No.233/2011 in W.A.No.2096/2009, we directed the College to admit the very same students in this academic year to continue course study after affiliation is granted to the College. In view of the relief granted in the Review Petition, no further orders are required in the Writ Petition. It is accordingly closed.
(C.N.RAMACHANDRAN NAIR, JUDGE) (BHABANI PRASAD RAY, JUDGE) jg