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Kerala High Court

B.P.Ed vs Its

Bench: C.N.Ramachandran Nair, B.P.Ray

       

  

  

 
 
       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                 PRESENT :

      THE HONOURABLE MR. JUSTICE C.N.RAMACHANDRAN NAIR
                 &
      THE HONOURABLE MR. JUSTICE B.P.RAY

  THURSDAY, THE 18TH AUGUST 2011 / 27TH SRAVANA 1933

            WP(C).No. 8400 of 2011(Y)
            -------------------------

PETITIONER(S):
---------------

  1.B.P.ED, SHAHID.T.T.P., FIRST SEMESTER
     ABDULSTUDENT,     CHRIST COLLEGE OF PHYSICAL
    EDUCATION, IRINJALAKUDA-680 125.

  2.STUDENT, FIRST SEMESTER B.P.ED,
    IRINJALAKUDA-680COLLEGE
     AJAY.P.V.,CHRIST           OF PHYSICAL EDUCATION
                        125.

  3.STUDENT,
     AJIM SALIM.K., FIRST SEMESTER B.P.ED.
                CHRIST COLLEGE OF PHYSICAL EDUCATION,
    IRINJALAKUDA-680 125.

  4.STUDENT,
     CHRISTEENA ALIAS, FIRST SEMESTER B.P.ED
                CHIRST COLLEGE OF PHYSICAL EDUCATION
    IRINJALAKUDA-680 125.

  5.B.P.ED.STUDENT,
     DAYANA.T.EMMANUAL, FIRST SEMESTER
                      CHRIST COLLEGE OF PHYSICAL
    EDUCATION, IRINJALAKUDA-680 125.

  6.STUDENT,
     GLISON JOSE, FIRST SEMESTER B.P.ED.
                CHRIST COLLEGE OF PHYSICAL EDUCATION
    IRINJALAKUDA-680 125.

  7.STUDENT,
     LANJISH.P.K., FIRST SEMESTER B.P.ED.
                CHRIST COLLEGE OF PHYSICAL EDUCATION
    IRINJALAKUDA-680 125.

  8.B.P.ED.STUDENT,
     MAHABOOB KHAN.M.K., FIRST SEMESTER
                      CHRIST COLLEGE OF PHYSICAL
    EDUCATION, IRINJALAKUDA-680 125.

  9.FIRST
     MUHAMMED SHIHABUDEEN M.K.,
           SEMESTER B.P.ED.STUDENT,
    CHRIST COLLEGE OF PHYSICAL EDUCATION,
    IRINJALAKUDA-680 125.

  10. NIJI.C., FIRST SEMESTER B.P.ED.STUDENT
    CHRIST COLLEGE OF PHYSICAL EDUCATION,
    IRINJALAKUDA-680 125.

WP(C) NO.8400/2011

        11. REMYA.T.R., FIRST SEMESTER B.P.ED
           STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
           IRINJALAKUDA-680 125.

        12. RESHMA.K., FIRST SEMESTER B.P.ED
           STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
           IRINJALAKUDA-680 125.

        13. SIVAPRASAD.R., FIRST SEMESTER B.P.ED
           STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
           IRINJALAKUDA-680 125.

        14. TINTU ABRAHAM, FIRST SEMESTER B.P.ED.
           STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION
           IRINJALAKUDA-680 125.

        15. VINEETH.S., FIRST SEMESTER B.P.ED
           STUDENT, CHRIST COLLEGE OF PHYSICAL EDUCATION,
           IRINJALAKUDA-680 125.

        BY ADV. SRI.K.JAJU BABU
              SMT.M.U.VIJAYALAKSHMI
              SRI.BRIJESH MOHAN
              SRI.M.V.JOSEPH (ALAPPUZHA)

      RESPONDENT(S):
      ---------------

        1.ITS
            CALICUT UNIVERSITY, REPRESENTED BY
               REGISTRAR, CALICUT UNIVERSITY P.O.,
           MALAPPURAM DISTRICT-673 635.

        2.CALICUT
            THE CONTROLLER OF EXAMINATIONS,
                    UNIVERSITY, CALICUT UNIVERSITY P.O.,
           MALAPPURAM DISTRICT-673 635.

        3.REPRESENTED
            CHRIST COLLEGE, IRINJALAKUDA, PIN -680 125,
                          BY ITS MANAGER,
           REV.FR.STEPHEN MENACHERY CMI.

        4.IRINJALAKUDA-680
            THE PRINCIPAL, CHRIST COLLEGE,
                               125.

         ADV. SRI.BABY ISSAC ILLICKAL FOR R3
            SRI.V.CHITAMBARESH, SENIOR ADVOCATE FOR R3
            SRI.SANTHOSH MATHEW FOR R1-2
              SRI.P.C.SASIDHARAN, SC

      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
      ON 18/08/2011,       THE COURT ON THE SAME DAY DELIVERED THE
      FOLLOWING:

WP(C) NO.8400/2011

                                 APPENDIX

PETITIONER'S EXHIBITS

P1 :  COPY OF PROSPECTUS FOR COMMENCING BPED COURSE ISSUED BY R3.

P2 :  COPY OF COMMUNICATION DATED 31/07/2010 SENT BY R3 TO THE NCTE.

P3:   COPY OF COMMUNICATION DATED 31/07/10 SENT BY R3 TO R1.

P4 :  COPY OF JUDGMENT DATED 12/08/2009 IN WP(C) NO.20367/08 OF THIS
HONOURABLE COURT.

P5 :  COPY OF JUDGMENT DATED 01/02/2011 IN W.A.NO.2096/2009 OF THIS
HONOURABLE COURT.

P6 :  COPY OF LETTER DATED 05/02/2011 SENT BY THE PRINCIPAL OF R3 TO THE
CONTROLLER OF EXAMINATIONS OF CALICUT UNIVERSITY.

P7 :  COPY OF REPRESENTATION SUBMITTED BY R3 TO R1 DATED 23/02/2011.

P8 :  COPY OF LETTER DATED 23/02/2011 SENT BY THE CONTROLLER OF
EXAMINATIONS OF CALICUT UNIVERSITY TO THE PRINCIPAL OF R3.

P9 :  COPY OF COVERING LETTER DATED 04/03/2011 SENT BY THE PRINCIPAL TO
THE CONTROLLER OF EXAMINATIONS OF CALICUT UNIVERSITY.

P10 : COPY OF LETTER DATED 28/02/2011 SENT BY THE CONTROLLER OF
EXAMINATIONS, CALICUT UNIVERSITY TO THE PRINCIPAL OF R3.

P11 : COPY OF LETTER DATED 14/03/2011 SENT BY THE CONTROLLER OF
EXAMINATIONS, CALICUT UNIVERSITY TO THE PRINCIPAL OF R3.

                                                          //TRUE COPY//


                                                          PA TO JUDGE.
jg



    C.N.RAMACHANDRAN NAIR & BHABANI PRASAD RAY, JJ.
           ....................................................................
                         W.P.(C) No.8400 of 2011
           ....................................................................
             Dated this the 18th day of August, 2011.

                                 J U D G M E N T

Ramachandran Nair, J.

This Writ Petition filed by the students was for permission to write the examination, which obviously was not granted as an interim order in the WP(C) because the College did not have affiliation and so much so, proper course study was not completed by the students to entitle them to write the examination. However, in the review order in R.P.No.233/2011 in W.A.No.2096/2009, we directed the College to admit the very same students in this academic year to continue course study after affiliation is granted to the College. In view of the relief granted in the Review Petition, no further orders are required in the Writ Petition. It is accordingly closed.

(C.N.RAMACHANDRAN NAIR, JUDGE) (BHABANI PRASAD RAY, JUDGE) jg