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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 61(6)(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(b)furnishes security to the satisfaction of the Commissioner in such form, manner and for such amount as may be prescribed,