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State of Punjab - Section

Section 22 in The Punjab Official Trustees Rules, 1966

22. Cost of audit.

[Section 21 read with Section 30]. - [The cost of the audit of the Official Trustees account shall be charged to the General Purposes Fund of the Department.] [Substituted vide No. G.S.R. 9/CA. 11/S 30/Amd (1)/8, dated 28th January, 1981.]