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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(c) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(c)A landless person who is a non-commissioned member of the armed Forces or a member of the Border Security force, and who has rendered not less than five years’ service as such or who is an ex-serviceman.