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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 5 February, 2018

THE HIGH COURT OF MADHYA PRADESH Company Petition No.4/2010 Indore, Dt.5.2.2018 None for the applicant.

Adjourned.

List on 26.2.2018.

(Prakash Shrivastava) Judge mk Mukta Digitally signed by Mukta Koushal DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Koushal 2.5.4.20=d5113389cae2680f9a644a283e 4712f4e3a663a97c409a36fa2c3274aef1b fd1, cn=Mukta Koushal Date: 2018.02.06 17:15:05 +05'30'