Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(f) in The Punjab Municipal Act, 1999

(f)the manner of reservation of Offices of the Mayor and Presidents for Scheduled Castes, Women and Backward Classes under sub-section (1) of section 59, and of allotment of offices under sub-section (2) thereof;