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[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Haryana - Subsection

Section 2A(1)(ii) in The Haryana Municipal Act, 1973

(ii)"Municipal Council" for a smaller urban area with [existing] [Inserted by Haryana Act No. 5 of 2019, dated 23.1.2019.] population [exceeding fifty thousand but not exceeding five lacs] [Substituted for the words 'exceeding fifty thousand but not exceeding five lacs' by Haryana Act No. 11 of 2002.]; and