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State of Rajasthan - Section

Section 8 in The Rajasthan Air (Prevention and Control of Pollution) Rules, 1983

8. Manner of taking samples of air or emission.

(1)The samples of air or emission from any chimney, flue or duct or any other outlet, shall be taken from the outlet of any chimney, flue or duct.
(2)Such samples, shall be taken in suitable containers with an appropriate instrument.
(3)Such containers shall be closed sufficiently tight to prevent leakage, evaporation, entrance of moisture and shall carefully be sealed.
(4)Such samples shall be taken in the quantity sufficient for analysis.Chapter - VI Form of the Notice