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[Cites 0, Cited by 64] [Entire Act]

Union of India - Section

Section 107 in The Income Tax Act, 1961

107. Approval of Inspecting Assistant Commissioner for orders under section 104.

- [Omitted by the Finance Act, 1987 (11 of 1987) section 41 (w.e.f. 1-4-1988).]