Section 2 in The Tamil Nadu Apartment Ownership Rules, 1997
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Tamil Nadu Apartment Ownership Act, 1994 (Tamil Nadu Act 7 of 1995);(b)"Form" means the Form appended to these rules;(c)"Act" means a section of the Act;(d)words and expressions used in these rules, but not defined therein shall have the meaning, respectively, assigned to them in the Act.
