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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Bar Council Of India Rules

(1)In the case of a vacancy in the office of the member of the Council arising for any reason mentioned in rule 4(a) of this Chapter or on account of death, intimation of the vacancy shall be given by the Secretary of the state council to the Secretary of the Council forthwith, and