Supreme Court - Daily Orders
Dravida Munnetra Kazhagam vs Tamil Nadu State Election Commission on 9 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.803 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No(s).44246/2019
DRAVIDA MUNNETRA KAZHAGAM Petitioner(s)
VERSUS
TAMIL NADU STATE ELECTION COMMISSION & ORS. Respondent(s)
With Diary No.44379/2019, Diary No.44252/2019
Diary No.44256/2019, Diary No.44248/2019
Date : 09-12-2019 These matters were mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
Counsel for the parties
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. P. Wilson, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Mr. Shashwat Singh, Adv.
Mr. K.V. Jagdishvaran, Adv.
Mr. G. Indira, AOR
Ms. Rangoli Seth, Adv.
Ms. Vinitha, AOR
Mr. P.S. Narasimha, Sr. Adv.
Mr. M.P. Parthiban, AOR
Mr. Hardik Gautam, Adv.
Mr. R. Sudhakaran, Adv.
Mr. AS Vairaian, Adv.
Mr. Balaji Srinivasan, AAG
Mr. B. Vinodh Kanna, Adv.
Mr. Anand Dilip Lange, Adv.
Mr. Yusuf, AOR
Mr. Mukesh Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel appearing for the petitioners, list these matters on 11.12.2019 before the appropriate Bench subject to Signature Not Verified curing defects, if any.
Digitally signed by SANJAY KUMAR Date: 2019.12.09 16:42:30 IST Reason: (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR