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Supreme Court - Daily Orders

Dravida Munnetra Kazhagam vs Tamil Nadu State Election Commission on 9 December, 2019

Bench: Chief Justice, B.R. Gavai, Surya Kant

     ITEM NO.803                             COURT NO.1                SECTION X
                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     WRIT PETITION (CIVIL) Diary No(s).44246/2019

     DRAVIDA MUNNETRA KAZHAGAM                                           Petitioner(s)
                                                    VERSUS

     TAMIL NADU STATE ELECTION COMMISSION & ORS.                         Respondent(s)

     With Diary No.44379/2019, Diary No.44252/2019
     Diary No.44256/2019, Diary No.44248/2019

     Date : 09-12-2019 These matters were mentioned today.
     CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE B.R. GAVAI
              HON'BLE MR. JUSTICE SURYA KANT

     Counsel for the parties
                          Dr.                 Abhishek Manu Singhvi, Sr. Adv.
                          Mr.                 P. Wilson, Sr. Adv.
                          Mr.                 Amit Anand Tiwari, AOR
                          Mr.                 Shashwat Singh, Adv.

                                        Mr.   K.V. Jagdishvaran, Adv.
                                        Mr.   G. Indira, AOR
                                        Ms.   Rangoli Seth, Adv.
                                        Ms.   Vinitha, AOR

                                        Mr.   P.S. Narasimha, Sr. Adv.
                                        Mr.   M.P. Parthiban, AOR
                                        Mr.   Hardik Gautam, Adv.
                                        Mr.   R. Sudhakaran, Adv.
                                        Mr.   AS Vairaian, Adv.

                                        Mr. Balaji Srinivasan, AAG
                                        Mr. B. Vinodh Kanna, Adv.

                                        Mr. Anand Dilip Lange, Adv.

                                        Mr. Yusuf, AOR

                                        Mr. Mukesh Kumar Sharma, AOR
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

At the request of learned counsel appearing for the petitioners, list these matters on 11.12.2019 before the appropriate Bench subject to Signature Not Verified curing defects, if any.

Digitally signed by
SANJAY KUMAR
Date: 2019.12.09
16:42:30 IST
Reason:




     (SANJAY KUMAR-II)                                         (INDU KUMARI POKHRIYAL)
     COURT MASTER (SH)                                          ASSISTANT REGISTRAR