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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2)(c) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)the floor and internal walls of the creche upto a height of 1.2 metres shall be so laid or finished as to provide a smooth imprevious surface;