Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 72(3)] [Section 72] [Entire Act] Union of India - Subsection Section 72(3)(a) in Motor Vehicles Act, 1939 (a)the unladen weight of which exceeds the unladen weight specified in the certificate of registration of the vehicle, or