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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Madurai-Kamaraj University Act, 1965

(2)Twenty members of the Senate shall be the quorum required for a meeting of the Senate;Provided that such quorum shall not be required at a convocation of the University or a meeting of the Senate, held for the purpose of conferring degrees, titles, diplomas or other academic distinctions.