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Himachal Pradesh High Court

Gurvir Singh @ Jona & Another vs . State Of H.P. on 29 August, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Gurvir Singh @ Jona & another vs. State of H.P. a/w connected matters.

.

Cr. Appeal No. 492 of 2016 a/w Cr. Appeal Nos.

513, 514, 519, 520 of 2016 and 126 of 2017.

29.08.2022. Present: Mr. H.S.Rana, Advocate, for appellant No.1, in Cr.

Appeal No. 492 of 2016.

Ms. Rajvinder Sandhu, Advocate, for appellant No.2, in Cr. Appeal No. 492 of 2016.

Ms. Sheetal Vyas, Advocate, for the appellant(s) in Cr. Appeal Nos. 513 and 514 of 2016.

Mr. Ajay Kochhar and Mr. Vivek Sharma, Advocates for the appellant(s) in Cr. Appeal Nos. 519 and 520 of 2016.

Mr. Rajesh Mandhotra, Advocate, for the appellant, in Cr. Appeal No. 126 of 2017.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondent-State.

Cr. M.P. No.2491 of 2022 in Cr. Appeal No. 492 of 2016.

Heard. Taking into consideration the representation made by appellant No.2, which has been registered as Cr. M.P. No. 2491 of 2022, list the case for final hearing on 14.11.2022.

The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Virender Singh) August 29, 2022. Judge (krt) ::: Downloaded on - 29/08/2022 20:05:15 :::CIS