Gauhati High Court
Pampi Kalita vs The State Of Assam And 95 Ors on 4 February, 2021
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/17
GAHC010131662020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/50/2021
PAMPI KALITA
D/O. DEBESWAR KALITA
R/O. VILL./P.O. MIRZA
P.S. PALASHBARI
DIST. KAMRUP(R)
PIN-781125
VERSUS
THE STATE OF ASSAM AND 95 ORS.
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
DEPTT. OF SECONDARY EDUCATION
JANATA BHAWAN
DISPUR
GHY-6
ASSAM
2:THE DIRECTOR OF SECONDARY EDUCATION
GOVERNMENT OF ASSAM
HAVING ITS DIRECTORATE AT KAHILIPARA
GUWAHATI
ASSAM 781019
3:THE MISSION DIRECTOR
RASHTRIYA MADHYAMIK SHIKSHA ABHIYAN (RMSA)
HAVING ITS OFFICE AT KAHILIPARA
GUWAHATI
ASSAM
PIN 781019
4:EMPOWERED COMMITTEE FOR TET FOR SECONDARY EDUCATION
ASSAM
REPRESENTED BY ITS MEMBER SECRETARY
HAVING ITS OFFICE AT KAHILIPARA
GUWAHATI
Page No.# 2/17
ASSAM 781019
5:BHARGOB NATH
S/O. LATE LAKHI NATH
R/O. VILL. CHARING NATH GAON
P.O. CHARING
P.S. GAURISAGAR
DIST. SIVASAGAR
PIN-785664
6:SRI PRASANTA PATHAK
SON OF MIRA PATHAK
RESIDENT OF VILL-HIRAPARA
P.O-DHULA
DISTRICT-DARRANG
PIN-784146
7:SRI RADHESHYAM CHOUHAN
SON OF RAMCHANDRA CHOUHAN
RESIDENT OF VILL-BORDUBA
P.O AND P.S-BHURAGAON
DISTRICT- MORIGAON
PIN-782121
8:SMT INDUSHREE SAIKIA
DAUGHTER OF REBA KANTA SAIKIA
RESIDENT OF VILL-BARBORI
P.O-JARABARI
DISTRICT- NORTH LAKHIMPUR
PIN-784164
9:SMT PURABI DEKA
DAUGHTER OF SITARAM DEKA
RESIDENT OF C/O PRANJAL CHOUDHURY
VILL-WARD NO.6
NEAR BDO OFFICE
P.O-RANGIA TINIALI
KAMRUP
PIN-781365
10:SRI NIRMAL SAIKIA
AGED ABOUT 31 YEARS
SON OF BOGESWAR SAIKIA
RESIDENT OF VILL-BAHPATI PURANI
P.O.-AZAD
DISTRICT-NORTH LAKHIMPUR
PIN-787001
11:SMT. BHANU DEKA
DAUGHTER OF GAJENDRA CH. DEKA
Page No.# 3/17
RESIDENT OF VILL-MANGALDAIGAON
P. O-MANGALDAI (TAMULIPARA)
DISTRICT-DARRANG
PIN-784125
12:SRI RANJAN KOIRALA
SON OF BISHNU KOIRALA
RESIDENT OF VILL-RANGCHOLI SONARI
P.O-JANATA
P.S-BEHALI
DISTRICT-BISWANATH CHARIALI
PIN-784179
13:SRI RUPAM KR. DAS
SON OF JYOTISH KUMAR
RESIDENT OF VILL-KATANIPARA
P.O-DEUDUAR
P.S-CHANGSARI DISTRICT-KAMRUP
PIN-781101
14:SRI JOGANANDA BORUAH
SON OF PRASANTA BORUAH
RESIDENT OF VIL-RAJABARI
P.O-DHALPUR
DISTRICT-NORTH LAKHIMPUR
15:SMT. SUBHARANI DAS
DAUGHTER OF SANTSOSH DAS
RESIDENT OF VILL-BORDUBA
P.O AND P.S-BHURAGAON
DISTRICT-MORIGAON
PIN-782121
16:SRI RUPAM SAIKIA
SON OF ANANDA SAIKIA
RESIDENT OF VILL-MURAHAJALI
P.O-TINGKHONG
DISTRICT-DIBRUGARH
PIN-786612
17:SRI KAMAL PATHAK
SON OF DWIJEN PATHAK
RESIDENT OF VILL-JENG RENG PARA
P.O-KALPANI BAZAR
P.S-GOBARDHANA
DISTRICT-BAKSA
PIN-7813015
18:MS. FAZILA KHATUN
Page No.# 4/17
DAUGHTER OF ABDUL KADIR
RESIDENT OF VILL-KAOIMARI
P.O- KAOIMARI
P.S-PUPAHI HAT
DISTRICT-NAGAON
PIN-782140
19:SRI BIKASH KALITA
SON OF KAMALESWAR KALITA
RESIDENT OF VIL-TAKARDIA
P.O AND P.S-CHHAYGAON
DISTRICT-KAMRUP(R)
PIN-781124
20:MS. RAJIMA BEGAM
DAUGHTER OF ABDUL KADIR
RESIDENT OF VILL-HALIGAON
P.O- BIJOYNAGAR
P.S-PALASHBARI
DISTRICT-KAMRUP(R)
PIN-783130
21:MUSTAFIZUR RAHMAN
SON OF LATE ABDUL KARIM
RESIDENT OF VILL-NORTH SIMLITOLA
P.O- SIMLITOLA
P.S-MATIA
DISTRICT-GOALPARA
PIN-783130
22:SRI RAHUL SAHA
SON OF LATE SIBARANJAN SAHA
RESIDENT OF VILL-OLD SAHA PARA MANKACHAR
P.O- MANKACHAR
DISTRICT-SOUTH SALMARA MANKACHAR
PIN-783131
23:MS. UMME SALMA
DAUGHTER OF ABDUS SATTAR
RESIDENT OF VILL-ISLAMPUR
P.O AND P.S-DALGAON
DISTRICT-DARRANG
PIN-784116
24:SMT PALLABI KALITA
DAUGHTER OF RABIN KALITA
RESIDENT OF VILL-PADUMBORI
Page No.# 5/17
P.O- GOTANAGAR
P.S-JALUKBARI
DISTRICT-KAMRUP
PIN-782140
25:MONIRUL ISLAM AHMED
SON OF FOZLEY KARIM AHMED
RESIDENT OF VILL-KAIMBHASSANI PART-1
P.O- HOWRARPUR
P.S AND DISTRICT-DHUBRI
PIN-783324
26:SRI BANJIT DAS
SON OF BALABHADRA DAS
RESIDENT OF VILL-2 NO.DAKSHINIHATI
P.O- BARPETA
P.S. AND DISTRICT-BARPETA
PIN-781301
27:JAMIR HUSSAIN
SON OF ABDUS SABUR
RESIDENT OF VILL-DANAKUCHI
P.O- SONKUCHI
P.S. AND DISTRICT-BARPETA
PIN-781314
28:HAFIZUR RAHMAN
SON OF FAZAR ALI AHMED
RESIDENT OF VILL-BAGHEKHAITY
P.O- KUSHBARI
P.S-MERECHAR
DISTRICT-BONGAIGAON
PIN-783384
29:SMT MANDIRA DEVI
DAUGHTER OF NARENDRA UPADHYAYA
RESIDENT OF VILL-KHATOWALGAON
P.O- SOOTEA
DISTRICT-BISHWANATH
PIN-784175
30:NEWAZUL ISLAM
SON OF ABDUL AZIZ
RESIDENT OF VILL-HALDHIA GAON
P.O- GHUGUBARI
DISTRICT-BARPETA
PIN-781319
31:SMT DHANASHRI BHATTACHARYYA
Page No.# 6/17
DAUGHTER OF AMIYA KR. BHATTACHARYA
RESIDENT OF VILL- BARKUMARPARA
P.O- PATHARIGHAT
P.S-SIPJHAR
DISTRICT-DARRANG
PIN-784144
32:AFLUZA KHATUN
SON OF ABDUL AZIZ
RESIDENT OF VILL-SARIYAHAKUCHI
P.O- GAHIYE
P.S-SARTHEBARI
DISTRICT-BARPETA
PIN-781311
33:JAVED MEHDAD
SON OF KUTUB UDDIN
RESIDENT OF VILL-KUMBHIRDUBI
P.O- BOROPUTIA
P.S-KAMPUR
DISTRICT-NAGAON
PIN-7824248
34:SRI JYOTIRMOY KALITA
SON OF CHINTA RAM KALITA
RESIDENT OF VILL- DAGIYAPARA
P.O- HATIMARA
P.S-SIPAJHAR
DISTRICT-DARRANG
PIN-784144
35:SRI HIRAK JYOTI MAHANTA
SON OF KARUNA KANTA MAHANTA
RESIDENT OF VILL-BARHERAMDO
P.O- AMRANGA
P.S-PALASHBARI
DISTRICT-KAMRUP(R)
PIN-781125
36:ATIKUL AHMED
SON OF ABDUR RASHID
RESIDENT OF VILL-BORCHAPORI
P.O- MOIRABARI
P.S-BHELEWGORI
DISTRICT-MORIGAON
PIN-782126
37:SRI DHRUBAJYOTI NATH
Page No.# 7/17
SON OF DEBESWAR NATH
RESIDENT OF VILL-DHEKENABORI
P.O- CHHAYAGAON
DISTRICT-KAMRUP(RUARAL)
PIN-781124
38:ABIRUL HOQUE
SON OF ABDUL JALIL
RESIDENT OF VILL-MAHTOLI
P.O- MAHTOLI
P.S-BOKO
DISTRICT-KAMRUP(R)
PIN-781136
39:SMT SUCHITRA SAHA
DAUGHTER OF SUBHASH CH. SAHA
RESIDENT OF VILL-GAURIPUR WARD NO.1
P.O- GAURIPUR
DISTRICT-DHUBRI
PIN-783331
40:SRI HIRAK JYOTI DAS
SON OF LALIT KR. DAS
RESIDENT OF VILL-PHULGURI
P.O- SIKARHATI
DISTRICT-KAMRUP
PIN-785690
41:SMT ANIKA GOGOI
DAUGHTER OF NABIN CHANDRA GOGOI
RESIDENT OF VILL-WARD NO-13
P.O AND P.S-SONARI
DISTRICT-SIVSAGAR
PIN-7885690
42:SMT PARUL GOGOI
DAUGHTER OF TANKAKAMAL GOGOI
RESIDENT OF VIL-HABICHUA BORPOTHAR
P.O- MELAMORA
P.S AND DISTRICT-GOLAGHAT
PIN-785702
43:SRI SANKAR SUTRADHAR
SON OF MAKHAN SUTRADHAR
RESIDENT OF VILL-BELGURI
P.O- GUWAGACHA
Page No.# 8/17
DISTRICT-BAKSA
PIN-781313
44:SRI BANANI KUMARI
DAUGHTER OF BHADRESWAR KUMAR
RESIDENT OF VILL-RAMPUR
P.O- RAMPUR
P.S. AND DISTRICT-KAMRUP(R)
PIN-781132
45:SRI MONJURUL HOQUE
SON OF ABDUL MALEK
RESIDENT OF VILL-BARPETA ROAD WARD NO.9
P.O- BARPETA ROAD
DISTRICT-BARPETA
PIN-781315
46:LIAKAT ALI
SON OF ALAHI MIAH
RESIDENT OF VILL-KHUDRAKUCHI
P.O- BALAGAON
P.S-KALGACHIA
DISTRICT-BARPETA
PIN-781319
47:SRI TUNMOY GOGOI
SON OF KAMAL GOGOI
RESIDENT OF VILL-KHUMTAI
P.O- KHUMTAI
P.O-KHUMTAI
DISTRICT-GOLAGHAT
PIN-785619
48:SMT JITUMANI MAZUMDAR
DAUGHTER OF KALPA MAZUMDAR
RESIDENT OF VILL-SADILAPUR
P.O- AND P.S-PALASBARI
DISTRICT-KAMRUP(R)
PIN-781128
49:SRI MANOJ KR. KALITA
SON OF LATE NAGEN CH. DAS
RESIDENT OF VIL-AND P.S- DUBAPARA
P.O-MORNAI
DISTRICT-GAOLPARA
PIN-783101
50:SMT. KRISHNA CHUTIA
DAUGHTER OF DISEMBAR CHUTIA
Page No.# 9/17
RESIDENT OF VILL-MOINAPARA
P.O- GHILAMARA
DISTRICT-NORTH LAKHIMPUR
PIN-787053
51:SMT JUTIMA THAKURIA
DAUGHTER OF HAREN THAKURIA
RESIDENT OF VILL-UPARHALI
P.O- UPARHALI
P.S-PALASHBARI
DISTRICT-KAMRUP(R)
PIN-781128
52:SRI HIRAK JYOTI NATH
SON OF BALADEV NATH
RESIDENT OF VILL-THEKASU PART-III
P.O- DUDHNOI
DISTRICT-GOALPARA
PIN-783124
53:ROMJAN ALI
SON OF FAZOR ALI
RESIDENT OF VILL-PATHALIPAR
P.O- MATHOLI
P.S-BOKO
DISTRICT-KAMRUP(R)
PIN-781136
54:SMT SARMILA THAKURIA
DAUGHTER OF GOLAK THAKURIA
RESIDENT OF VILL-UPARHALI
P.O- UPARHALI
P.S-PALASHBARI
DISTRICT-KAMRUP(R)
PIN-781122
55:SMT JURI TINIKURIA
DAUGHTER OF LOKESWAR TINIKURIA
RESIDENT OF VILL-SISHUMORA BAMSHUK
P.O- TINGKHONG
P.S-DIBRUGARH
DISTRICT-KAMRUP(R)
PIN-786612
56:SMT MANIKA THAKURIA
DAUGHTER OF NARESWAR THAKURIA
RESIDENT OF VILL-UPARHALI
Page No.# 10/17
P.O- UPARHALI
DISTRICT-KAMRUP(R)
PIN-781122
57:AMINUR HOQUE
SON OF MATIOR RAHMAN
RESIDENT OF VILL-KALAPANI CHANDMARI
P.O- BALBALA
P.S-AGIA
DISTRICT-GOALPARA
PIN-783120
58:SMT DHIRAMANI ROY
DAUGHTER OF HEMANTA ROY
RESIDENT OF VILL-PUTHIMARI
P.O- ODALGURI
P.S-PATACHARKUCHI
DISTRICT-BAJALI
PIN-781325
59:AZAZUL HOQUE
SON OF ABDUL MAJID
RESIDENT OF VILL-BIDYARDABRI
PT-III
P.O- BIDYARDABRI
P.S-GOLOKGANJ
DISTRICT-DHUBRI
PIN-783335
60:SMT PURBALI GOGOI
DAUGHTER OF PURNANANDA GOGOI
RESIDENT OF VILL-NO.1 BANTOW
P.O AND P.S-DHAKUAKHANA
DISTRICT-NORTH LAKHIMPUR
PIN-787055
61:SMT RAJASHRI BORAH
DAUGHTER OF MOHENDRA BORAH
RESIDENT OF VILL-PODUMONI KHAT GAON
P.O- BAHADURCHUK
P.S AND DISTRICT-NORTH LAKHIMPUR
PIN-787001
62:AYNAL HOQUE
SON OF HASHMAT ALI
RESIDENT OF VILL-DABONDIA
P.O- GUNIALGURI
P.S-KALGACHIA
Page No.# 11/17
DISTRICT-BARPETA
PIN-781319
63:SMT BEGUM FARIDA AHMED
DAUGHTER OF FOZLEY KARIM AHMED
RESIDENT OF VILL-KAIMBHASSANI PART-1
P.O- HOWRARPAR
P.S-AND DISTRICT-DHUBRI
PIN-783324
64:SMT TRIBENI BORAH
DAUGHTER OF PRABHAT BORAH
RESIDENT OF VILL-CHOWKHAM GAON
P.O- GOWAL CHAPORI
DISTRICT-DHEMAJI
PIN-787057
65:SRI HRISHIKESH SARMA
SON OF SAILESH SARMA
RESIDENT OF VILL-BELBARI
P.O- BARKAPALA
P.S-SARTHEBARI
DISTRICT-BARPETA
PIN-781307
66:SRI PARTHA JYOTI BORAH
SON OF RANGMAN BORAH
RESIDENT OF VILL-WARD NO.13
P.O AND P.S-LACHIT NAGAR
DISTRICT-DHEMAJI
PIN-785057
67:SRI BIRAJ KRISHNA GOGOI
SON OF PHATIK CHANDRA GOGOI
RESIDENT OF VILL-MOINAPARA
P.O- GHILAMARA
DISTRICT-LAKHIMPUR
PIN-787053
68:SMT DAISY BHUYAN
DAUGHTER OF SUBHESWAR BHUYAN
RESIDENT OF VILL-KOCHGAON
P.O- CHARIALI
DISTRICT-BISWANATH
PIN-784176
69:SMT KANGKANA GOGOI
DAUGHTER OF BIREN GOGOI
Page No.# 12/17
RESIDENT OF VILL-DHENUKHANA
P.O- DHENUKHANA
DISTRICT-NORTH LAHIMPUR
PIN-787053
70:SMT POMPI SAIKIA
DAUGHTER OF BHUGESWAR SAIKIA
RESIDENT OF VILL-2 NO. NAGAON
P.O- MORIDHOL
DISTRICT-DHEMAJI
PIN-787057
71:SMT MADHUSMITA BHUYAN
DAUGHTER OF GOPAL BHUYAN
RESIDENT OF VILL- AND P.O- JORABARI
P.S-BURIGANG
DISTRICT-BISWANATH
PIN-784176
72:UMME KALSUM
DAUGHTER OF LATE ABU BAKKAR SIDDIQUE
RESIDENT OF VILL AND P.O- SANTIPUKHURI
P.S-SIPAJHAR
DISTRICT-DARRANG
PIN-784144
73:SMT RUBI BEZBARUAH
DAUGHTER OF HARENDRA NATH BEZBARUAH
RESIDENT OF VILL-MAJDIA
P.O- MUGKUCHI
P.S-NALBARI
DISTRICT-NALBARI
PIN-781334
74:SRI DIGANTA BORA
SON OF KAMAL CHANDRA BORA
RESIDENT OF VILL-BIHPURIA WARD NO.9
SEUJPUR
P.O AND P.S-BIHPURIA
DISTRICT-BARPETA
PIN-781309
75:SMT MAYURI GOGOI
DAUGHTER OF JITEN GOGOI
RESIDENT OF VILL-BIHPURIA WARD NO.9 SEUJPUR
P.O AND P.S-BIHPURIA
DISTRICT-NORTH LAKHIMPUR
PIN-784161
Page No.# 13/17
76:SRI MADHURYA DAS
SON OF PITAMBAR DAS
RESIDENT OF VILL-CHAMUA GAON
P.O- GHARMORA
DISTRICT-NORTH LAKHIMPUR
PIN-787001
77:SMT NABASMITA DEKA
DAUGHTER OF DHARMA KANTA DEKA
RESIDENT OF VILL-KERAIKUCHI
P.O- SAWKUCHI
P.S-BASITHA
DISTRICT-BARPETA
PIN-780140
78:SMT. BHANU BARUAH
DAUGHTER OF PRADIP RAI BARUAH
RESIDENT OF VILL-NO.1
P.O- MANGALDAI
DISTRICT-DARRANG
PIN-784125
79:SMT. MANJU ROY
DAUGHTER OF BHABENDRA NATH ROY
RESIDENT OF VILL-BARKHASUA
P.O- BARJAN
P.S-TAMARHAT
DISTRICT-DHUBRI
PIN-783332
80:SMT GHRITACHEE DUTTA
DAUGHTER OF GHANA DUTTA
RESIDENT OF VILL-DHAPALIAL GAON
P.O- GHILAMARA
DISTRICT-NORTH LAKHIMPUR
PIN-787053
81:SMT RASHMI REKHA GOWALA
DAUGHTER OF REBA GOWALA
RESIDENT OF VILL-BANTOW
P.O- KHELMATI
DISTRICT-NORTH LAKHIMPUR
PIN-787031
82:SMT POLY SAIKIA
DAUGHTER OF ROMESH SAIKIA
RESIDENT OF VILL -KAMALBORIA
Page No.# 14/17
P.O- PHUKARNARHAT
DISTRICT-NORTH LAKHIMPUR
PIN-787052
83:SMT PINKI MILI
DAUGHTER OF CHANDRA KANTA MILI
RESIDENT OF VILL-HARMOTI
P.O- MERBIL
DISTRICT-NORTH LAKHIMPUR
PIN-784160
84:UMMEE SALMA
DAUGHTER OF HAZRAT ALI CHOUDHURY
RESIDENT OF VILL-KONWARPUR
P.O- KALAKHOWA
DISTRICT-NORTH LAKHIMPUR
PIN-787023
85:SMT SURABHI NATH
DAUGHTER OF THANESWAR NATH
RESIDENT OF VILL-AGIA PT.2
P.O- AGIA
DISTRICT-GOALPARA
PIN-783120
86:SRI AMRIT SAIKIA
SON OF BOGESWAR SAIKIA
RESIDENT OF VILL-BAHPATI PURANI
P.O- AZAD
P.S-PANIGAON
DISTRICT-NORTH LAKHIMPUR
PIN-787031
87:SRI RAJESH SAHA
SON OF RABI SAHA
RESIDENT OF VILL-JYOTINAGAR
P.O- AND P.S-KRISHNAI
DISTRICT-GOALPARA
PIN-783126
88:SMT MOUSUMI THAKURIA
DAUGHTER OF KINARAM THAKURIA
RESIDENT OF VILL-DHING TOWN
P.O AND P.S-DHING
DISTRICT-NAGAON
PIN-782123
89:MD BABUL HUSSAIN
SON OF MD IMAN ALI
Page No.# 15/17
RESIDENT OF VILL AND P.O- SATRAKANARA
P.S-BAGHBAR
DISTRICT-BARPETA
PIN-781308
90:ABDUS SALAM
SON OF MONSER ALI
RESIDENT OF VILL-PAHARPUR KATULI
P.O- HABIDONGRA
P.S-BAGHBAR
DISTRICT-BARPETA
PIN-781308
91:MS. SHIRIFIMA TANI
DAUGHTER OF TAFIZ UDDIN AHMED
RESIDENT OF VILL-KANARA GAIN
P.O- SATRAKANARA
P.S-BAGHBAR
DISTRICT-BARPETA
PIN-781308
92:SHAHJAHAN ALI AHMED
SON OF MAIZUDDIN ALI AHMED
RESIDENT OF VILL AND P.O- SATRKANARA
P.S-BAGHBAR
DISTRICT-BARPETA
PIN-781308
93:SMT CHANDANA PATHAK
DAUGHTER OF GHANAKANTA PATHAK
RESIDENT OF VILL AND P.O- CHENGA
P.S-TARABARI
DISTRICT-BARPETA
PIN-781305
94:SRI SURJYA SAHA
SON OF SHYAMAL SAHA
RESIDENT OF VILL-UTTAR AATIYABARI
P.O AND P.S-BARPETA ROAD
DISTRICT-BARPETA
PIN-781315
95:ASHADUZ ZAMAN
SON OF KHALEQUZ ZAMAN
RESIDENT OF VILL-SHILA
P.O- BHELLA
P.S-BARPETA
Page No.# 16/17
DISTRICT-BARPETA
PIN-781309
96:SRI PRASANTA HAZARIKA
SON OF LATE SUNIL HAZARIKA
RESIDENT OF VILLAGE HARHI GHAT
P. O- GOBINDAPUR
P.S-SUB-DHAKUAKHANA
DISTRICT-NORTH LAKHIMPUR
PIN-787055
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 95 ORS.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 04.02.2021 Heard Mr. S.D. Roy, learned counsel for the applicant. Also heard Mr. R. Mazumdar, learned counsel for the Secondary Education Department of Government of Assam.
2. The applicant being writ petitioner no. 49 had instituted WP(C) No. 3881/2020 wherein the issue raised is whether the candidates who had passed out TET without an aid of any grace marks would form a class separate from such other candidates who had passed the TET with an aid of grace marks.
3. The applicant states that without any adjudication in the writ petition, the applicant had been selected for the post of a Graduate Teacher in the ensuring recruitment process and therefore, the applicant seeks a deletion of her name as the writ petitioner no. 49 in WP(C) No. 3881/2020.
4. The name of Ms. Pampi Kalita as writ petitioner no. 49 in WP(C) No. 3881/2020 stands deleted.
5. I.A. stands allowed and closed in the above terms.
JUDGE Page No.# 17/17 Comparing Assistant