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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2) in Tamil Nadu District Municipalities Building Rules, 1972

(2)The wall of the hut, at the junction of the caves and wall, shall in no place be less than 1.75 metres in height measured from the top level of the plinth.