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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

(b)if the wreck consists of an Indian vessel, send a written intimation to the owners of the vessel under intimation to the principal officer;