Section 4 in Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018
4. Norms for selection of non-official members of Central Authority.
- A person shall not be selected for nomination as a non-official member unless, he-(a)is an Indian National;(b)is of the age not exceeding sixty-seven years;(c)possesses qualifications and experience as specified in rule 5.
