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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(11) in Jharkhand Co-operative Societies Rules, 2008

(11)An appeal shall lie to the Registrar, Forum or Tribunal, as the case may be, on all matters relating to procedure followed at any general meeting and his decision thereon shall be final.Provided that in case of a self supporting society an appeal shall lie to the Cooperative Forum or the State Co-operative Tribunal, as the case may be, and the decision of the Forum or the Tribunal, shall be final.Election