Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 26 in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973

26. Punishment for acquisition of land in excess of ceiling area.

- If any person, on or after the commencement of this Act, voluntarily acquires land in contravention of sub-section (1) of section 17, he shall be punishable with fine which may extend to one thousand rupees.