Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 25 in Assam Moslem Marriages and Divorces Registration Act, 1935 25. Nothing contained in this Act, or in the rules made under the authority of this Act, shall be deemed to affect the jurisdiction of the Civil Courts.
