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[Cites 0, Cited by 0] [Section 55(4)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4)(a) in The Aircraft Rules, 1937

(a)permit the aircraft to ferry-fly to a place without passengers on board, where the maintenance required to remove the suspension of the certificate of airworthiness can be performed in accordance with the rules;