Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 126 in Maharashtra Public Universities Act, 2016 126. Enrolment of students. - A person to be enrolled as student of the university shall possess such qualifications and fulfill such conditions as may be prescribed.
