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Madras High Court

Dr.I.Nithyamala vs The Government Of India on 28 November, 2019

Author: T.Raja

Bench: T.Raja

                                                                                     W.P.No.38658 of 2016

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 28.11.2019

                                                            CORAM

                                           THE HONOURABLE MR.JUSTICE T.RAJA

                                                    W.P.No.38658 of 2016

                      Dr.I.Nithyamala                                ..      Petitioner

                                                             -vs-

                      1. The Government of India
                         Ministry of Ayush, rep. by its Secretary
                         Ayush Bhavan B Block
                         G.P.O. Complex, INA
                         New Delhi 110 023

                      2. The Tamil Nadu Dr.MGR Medical University
                         rep. by its Registrar
                         69, Anna Salai
                         Guindy, Chennai 600 032

                      3. The Academic Officer
                         The Tamil Nadu Dr.MGR Medical University
                         69, Anna Salai, Guindy
                         Chennai 600 032

                      4. The National Institute of Siddha
                         rep. by its Director
                         Tambaram Sanatorium
                         Chennai 600 047                             ..      Respondents

                             Petition under Article 226 of the Constitution of India, praying to issue a
                      Writ of Certiorarified Mandamus, calling for the records culminating in the order
                      of the fourth respondent dated 20.10.2016 made in No.NIS/6-30/Res/Ph.D/15-16
                      and quash the same and consequently direct the fourth respondent to comply
                      with the requirements for renewal of the recognition as called for by the third


                      1/4


http://www.judis.nic.in
                                                                                    W.P.No.38658 of 2016

                      respondent in its communication dated 19.07.2016 Ref.No.AC I(2)/23539/2016.

                                   For Petitioner             ::    Mr.R.Gopinath

                                   For Respondents            ::    Mr.K.Srinivasamurthy
                                                                    Senior Panel Counsel
                                                                    Central Government
                                                                    for R1 & 4
                                                                    Mr.Ilayaraja for
                                                                    M/s Ramalingam & Associates
                                                                    for R2 & 3

                                                          ORDER

The writ petition has been listed under the caption “for withdrawal” on the basis of the letter dated 19.11.2019 given by the learned counsel for the petitioner before the Registry. Learned counsel for the petitioner sought permission to withdraw the writ petition. Accordingly, the writ petition is dismissed as withdrawn. Consequently, W.M.P.No.33112 of 2016 is also dismissed. No costs.

Speaking/Non speaking order 28.11.2019 ss To

1. The Secretary to Government of India Ministry of Ayush Ayush Bhavan B Block G.P.O. Complex, INA New Delhi 110 023 2/4 http://www.judis.nic.in W.P.No.38658 of 2016

2. The Registrar Tamil Nadu Dr.MGR Medical University 69, Anna Salai Guindy Chennai 600 032

3. The Academic Officer The Tamil Nadu Dr.MGR Medical University 69, Anna Salai Guindy Chennai 600 032

4. The Director National Institute of Siddha Tambaram Sanatorium Chennai 600 047 3/4 http://www.judis.nic.in W.P.No.38658 of 2016 T.RAJA, J.

ss W.P.No.38658 of 2016 28.11.2019 4/4 http://www.judis.nic.in