Section 74(2) in The M.P. Extension of Laws Act, 1958
(2)after clause (b), insert-"(b-1) One member to be nominated by the State Government to represent the Khadi and Village Industries Boards exercising jurisdiction in the State."Section 5. - In sub-section (1), for "clause (a) or clause (b)" substitute "clause (a), clause (b) or clause (b-1)".
