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State of Bihar - Section

Section 51 in Bihar and Orissa Excise Rules, 1919

51. [ [Substituted by Notification No. 559 R.T. 20.7.1953.]

Except with the previous sanction of the State Government, shops shall not be licensed for the retail sale of any intoxicants within [3.2 Kilometres] of the border of any other adjoining State.]