Madhya Pradesh High Court
Madhoram Markam vs The State Of Madhya Pradesh on 28 July, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7783 of 2021 (MADHORAM MARKAM Vs THE STATE OF MADHYA PRADESH) Dated : 28-07-2022 Shri Vineet Mishra, counsel for the appellant.
Shri Ajay Shukla, Panel Lawyer for the State. Heard on admission.
The appeal seems to be arguable, hence admitted. I.A. No.22543/2021 is taken up.
This is an application under Section 389 (1) CrPC for suspension of custodial sentence awarded to the appellant/applicant Madhoram Markam who stands convicted under Sections 420, 409 and 467 of IPC and sentenced to undergo R.I. for 3-3-3 years and to pay fine of Rs.5000/- on each count with default stipulation.
T he Trial Court had itself suspended the sentence of the appellant till 18.1.2022 which has further been extended by this Court on the dates on which the case has been listed.
Having regard to the nature of allegation made against the appellant and other facts and circumstances of the case without commenting on merits of the case, I.A. No.22543/2021 is allowed.
I t is directed that on deposit of entire fine amount (if not already deposited) and on furnishing a personal bond in the sum of Rs.25,000/- (Rupees Twenty Five Thousand) with one solvent surety in the like amount to the satisfaction of the trial Court for his appearance before the trial Court on 15.11.2022 and on all subsequent dates as may be fixed by the trial Court in that regard, the execution of substantial jail sentence imposed on appellant Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 7/30/2022 9:58:54 AM 2 Madhoram Markam shall remain suspended, till final disposal of this appeal.
In the event of non-appearance of the appellant/applicant, the trial Court shall be at liberty to take coercive action against him to secure his presence under intimation to this Court.
Let the appeal be listed for final hearing in due course.
(VIRENDER SINGH) JUDGE vivek Signature Not Verified Signed by: VIVEK KUMAR TRIPATHI Signing time: 7/30/2022 9:58:54 AM