Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Manipur - Subsection Section 4(3)(d) in Manipur Conservation of Paddy Land and Wetland Act, 2014 (d)to perform such other functions, as may be entrusted by the Deputy Commissioner concerned from time to time.