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Madhya Pradesh High Court

Deced. Omkaar Singh S/O Shankar Singh ... vs The State Of Madhya Pradesh on 1 April, 2022

Author: Anil Verma

Bench: Anil Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 456 of 2021 (DECED. OMKAAR SINGH S/O SHANKAR SINGH THRU. LRS. DECED. BHURE SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 01-04-2022 Parties through their counsel.

As prayed by learned counsel for the petitioner, list the matter after 4 weeks.

(ANIL VERMA) JUDGE trilok Signature Not Verified SAN Digitally signed by TRILOK SINGH SAVNER Date: 2022.04.01 19:26:40 PDT