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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(3)(iii) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(iii)A walkway/footpath of 1.0/2.0 meters width shall be provided for pedestrians, in front of extension space depending on the road width.