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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Uttar Pradesh - Subsection

Section 79(2)(n) in Uttar Pradesh Muslim Waqfs Act, 1960

(n)the manner of keeping, auditing and publishing of the accounts of waqfs, the form and content of the auditor's report and the scale of remuneration to be paid to the auditors;