Section 44 in Mizoram Drug (Controlled Substances) Act, 2016
44. Power to remove difficulties.
- If any difficulty arises in giving effect to the purposes of this Act, the State Government may take steps or issue such orders not inconsistent with the provisions of this Act as may appear to it to be necessary or expedient for the purpose of removing such difficulty:Provided that no such order shall be made after the expiry of a period of two years from the date of commencement of this Act.
