Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 1 in Displaced Persons (Compensation and Rehabilitation) Act, 1954 1. Short title. - This Act may be called the Displaced Persons (Compensation and Rehabilitation) Act, 1954.
