Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S. Cypress Semi Conductor Technology ... on 31 July, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

       ITEM NO.46                                     COURT NO.6               SECTION IIIA

                                           S U P R E M E C O U R T O F     I N D I A
                                                   RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)......CC                        No(s).
       12273/2015

       (Arising out of impugned final judgment and order dated 07/11/2014
       in ITA No. 1016/2008,07/11/2014 in ITA No. 1017/2008 passed by the
       High Court Of Karnataka at Bangalore)

       COMMISSIONER OF INCOME TAX & ANR.                                        Petitioner(s)

                                                             VERSUS

       M/S. CYPRESS SEMI CONDUCTOR
       TECHNOLOGY INDIA PVT. LTD.                                              Respondent(s)

       I.A. 1/2015(with c/delay in filing slp)

       WITH
       S.L.P.(C)...CC No. 13462/2015
       (With appln.(s) for c/delay in filing SLP and Office Report)

        Date : 31/07/2015 This application was called on for hearing
       today.

       CORAM :
                                     HON'BLE MR. JUSTICE J. CHELAMESWAR
                                     HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

       For Petitioner(s)
                                                 Ms. Pinki Anand, ASG
                                                 Mr. K.L. Janjani, Adv.
                                                 Ms. Rekha Pandey, Adv.
                                                 Mrs. Anil Katiyar,Adv.

       For Respondent(s)


                                      UPON hearing the counsel the Court made the following
                                                         O R D E R

Delay condoned.

Issue notice.

Signature Not Verified

To be heard along with SLP (C) No.21341 of 2012 and other Digitally signed by Deepak Mansukhani connected matters.

Date: 2015.08.01 14:25:46 IST Reason: Digital Signature Card of Mr. Deepak Mansukhani is being used by Mr. Ashok RajSingh Court Master.

(Ashok Raj Singh) (Mala Kumari Sharma) Court Master Court Master