Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 57C in Nagaland Municipal Act, 2001 57C. Time for holding meeting. - Every Municipal shall meet for transaction of business at least once in every month on such day and at such time as may, from time to time, be fixed by regulations.
