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Supreme Court - Daily Orders

Angrej Singh @ Lucky vs State Of Punjab on 10 January, 2014

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ITEM NO.26                  COURT NO.12              SECTION IIB


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl)... 2013
                                                         CRLMP.NO(s). 26712

(From the judgement and order dated 24/07/2012 in       CRLM   No.15994/2012,     of
The HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH)


ANGREJ SINGH @ LUCKY                                  Petitioner(s)

                   VERSUS

STATE OF PUNJAB                                       Respondent(s)


(With appln(s) for c/delay in filing SLP)

Date: 10/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
          HON’BLE MR. JUSTICE MADAN B. LOKUR


For Petitioner(s)
                          Ms. Jasleen Kaur, Adv.
                          Mr. Saurabh Arora, Adv.
                          Mr. Parinav Gupta, Adv.
                       Dr. (Mrs.) Vipin Gupta,Adv.

For Respondent(s)



             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed on the ground of delay as well as on merits.

|(Vishal Anand) | |(Indu Pokhriyal) | |Court Master | |Court Master |