Rajasthan High Court - Jodhpur
Ashok Kum Ar Jain & Ors vs State Of Rajasthan & Ors on 29 July, 2013
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
1
S.B. CIVIL WRIT PETITION NO.8018/2013
Ashok Kumar & Ors. Vs. The State of Rajasthan & Ors.
Date of Order : 29.7.2013
PRESENT
HON'BLE MR. JUSTICE VIJAY BISHNOI
Mr. Arjun Singh, for petitioners. Mr. Rajesh Bhati for Mr. R.L. Jangid, A.A.G. The learned counsel for the petitioners submits that the issue involved in this writ petition has already been decided by the coordinate Bench of this Court vide order dated 25th July, 2013 passed in S.B.C.W.P. No.7429/2013 (Rajesh Dwivedi Vs. State of Rajasthan & Ors.).
Therefore, this writ petition is disposed of in terms of the aforesaid judgment.
[VIJAY BISHNOI],J.
Babulal/ 163