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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(1)The State Government shall, by notification in the Official Gazette, establish, for the purpose of this Act, a Corporation to be called the Godawari Marathwada Irrigation Development Corporation.