Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Andaman and Nicobar Islands - Subsection Section 136(a) in The Andaman and Nicobar Islands Port Rules, 2004 (a)All Signals shall be made vessels by using the International Code of Signals and shall be acknowledged by the code pendant being hoisted at the flag mast head.
