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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(10)(c) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(c)Tribal PAFs will be re-settled close to their natural habitat of their choice, to the extent possible, in a compact block so that they can retain their ethnic, linguistic and cultural identity.