Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(d) in The Maharashtra Live-Stock Improvement Act, 1933 (d)any investigation, legal proceeding or remedy in respect of any such right, obligation or liability, penalty or punishment as aforesaid,
