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State of Uttar Pradesh - Section

Section 11 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

11. Prescription of forms and conditions for applications.

- The Commission may prescribe, as it deems fit, the form in which applications are to be submitted, the documents and certificates to be submitted with the application, the mode of submission, the last date for receipt of applications and the designated office for submission of applications The Commission will allow' sufficient time, between the announcement and the last date for submission of application, so as to provide sufficient opportunity to all eligible candidates to apply.