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State of Madhya Pradesh - Section

Section 15 in High Court Rules and Orders In M.P.

15. In administering oaths or receiving affirmations the following form should be used.

OathI swear that this my declaration is true, that it conceals nothing, and that no part of it is false. So help me God.AffirmationI solemnly declare that this my declaration is true, that it conceals nothing, and that no part of it is false.