Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(3b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (3b)[ All elections to the Court shall be held in the manner prescribed by Statutes] [Sub-sections (3b) and (3c) inserted by W. B. Act 31 of 1981].
