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Supreme Court - Daily Orders

Dr. D.Y. Patil Educational Academy vs Talathi – Maval on 19 November, 2024

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

     ITEM NO.30                                  COURT NO.14                SECTION IX

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16987/2023

     [Arising out of impugned final judgment and order dated 27-09-2018
     in WPST No. 15387/2017 passed by the High Court of Judicature at
     Bombay]

     DR. D.Y. PATIL EDUCATIONAL ACADEMY                                     Petitioner(s)

                                                        VERSUS

     TALATHI – MAVAL & ORS.                                               Respondent(s)

     IA No. 126103/2023 - APPLICATION FOR TAGGING/DETAGGING
     IA No. 120389/2023 - CONDONATION OF DELAY IN FILING
     IA No. 126101/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES

     Date : 19-11-2024 This matter was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                               HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)                   Mr. Sreenath S, Adv.
                                         Mr. Sriram P., AOR

     For Respondent(s)                   Ms. Rukhmini Bobde, Adv.
                                         Mr. Siddharth Dharmadhikari, Adv.
                                         Mr. Aaditya Aniruddha Pande, AOR
                                         Ms. Soumya Priyadarshinee, Adv.
                                         Mr. Amit Srivastava, Adv.
                                         Mr. Amlaan Kumar, Adv.
                                         Mr. Vinayak Aren, Adv.
                                         Mr. Jatin Dhamija, Adv.
                                         Mr. Naveen Kumar Bhardwaj, Adv.

                               UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel for the petitioner seeks leave to withdraw this Special Leave Petition.

The Special Leave Petition is, accordingly, dismissed as Signature Not Verified withdrawn.

Digitally signed by Jayant Kumar Arora Date: 2024.11.20 17:37:25 IST Reason:

(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER