Supreme Court - Daily Orders
Dr. D.Y. Patil Educational Academy vs Talathi – Maval on 19 November, 2024
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
ITEM NO.30 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 16987/2023
[Arising out of impugned final judgment and order dated 27-09-2018
in WPST No. 15387/2017 passed by the High Court of Judicature at
Bombay]
DR. D.Y. PATIL EDUCATIONAL ACADEMY Petitioner(s)
VERSUS
TALATHI – MAVAL & ORS. Respondent(s)
IA No. 126103/2023 - APPLICATION FOR TAGGING/DETAGGING
IA No. 120389/2023 - CONDONATION OF DELAY IN FILING
IA No. 126101/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
Date : 19-11-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Sreenath S, Adv.
Mr. Sriram P., AOR
For Respondent(s) Ms. Rukhmini Bobde, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Ms. Soumya Priyadarshinee, Adv.
Mr. Amit Srivastava, Adv.
Mr. Amlaan Kumar, Adv.
Mr. Vinayak Aren, Adv.
Mr. Jatin Dhamija, Adv.
Mr. Naveen Kumar Bhardwaj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw this Special Leave Petition.
The Special Leave Petition is, accordingly, dismissed as Signature Not Verified withdrawn.
Digitally signed by Jayant Kumar Arora Date: 2024.11.20 17:37:25 IST Reason:(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST. REGISTRAR-CUM-PS COURT MASTER